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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Digital Signature (End entity) Rules, 2015

(b)"canonicalisation", in relation to a xml digital signature, means the process of converting electronic record that has more than one possible representation into a 'standard', 'normal', or 'canonical form' in which the variations in representation of electronic record shall be standardised by applying consistent rules, primarily as part of the xml digital signature creation and verification processes;