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State of Goa - Section

Section 259 in Goa Prisons Rules, 2006

259. Procedure when communications are in language not understood by any jail employee.

- If none of the prison employees understands the language in which any letter is written by a prisoner or is received for him, it shall be submitted to the Inspector General with a view to obtain reliable translation of the same in English, Marathi, Konkani or Hindi.
(2)No letter written in ciphers or codes shall be dispatched, or as the case may be, given to a prisoner.