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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(tt) in The Indian Post Office Rules, 1933

(tt)The General Manager, Bihar State Road Corporation, Bombay State Road Corporation or Saurashtra State Road Corporation, provided that the articles posted by any such General Manager relate solely to the business of the Corporation of which he is the General Manager.