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State of Haryana - Section

Section 28 in The Punjab Excise Act, 1914

28. Manufacture and sale of liquor in military Cantonments.

- Within the limits of any military cantonment and within such distance from those limits as the Central Government in any case may prescribe, no licence for the manufacture or sale of liquor and no lease of the retail vend of liquor, such as is described in Section 27, shall be granted unless with the consent of the Commanding Officer.