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Union of India - Section

Section 14 in The Taxation Laws (Amendment) Act, 2003

14. Amendment of section 234C.-

In section 234C of the Income- tax Act, in sub- section 1,-(i) in clause (a), in sub- clauses (i) and (ii), for the words" one and one- fourth per cent.", the words" one per cent." shall be substituted;
(ii)in clause (b), in sub- clauses (i) and (ii), for the words" one and one- fourth per cent.", the words" one per cent." shall be substituted.