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[Cites 0, Cited by 1] [Section 34] [Entire Act]

State of Assam - Subsection

Section 34(1) in The Assam Agricultural Income-Tax Act, 1939

(1)require any firm or Hindu undivided or joint family to furnish him with a return of the names of members of the firm or of the names of the manager or the brothers or sons or brothers of the family, as the case may be, and of their addresses;