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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(3) in Dr. Abdul Haq Urdu University Act, 2016

(3)The University shall have a 'Students Grievance Redressal Portal' to facilitate the students / complainants to lodge their grievance send reminders and view the status of action taken regarding their grievances.