Section 140(d) in Uttar Pradesh Municipal Corporation Act, 1959
(d)[ the salaries and allowances of Corporation officers and servants, other than Safai Mazdoors, and all pensions, gratuities, contributions and compassionate allowances payable to all officers and servants of Corporation under the provisions of this Act;] [Substituted by U.P. Act 15 of 1983 (w.e.f. 01-08-1983).]
