Madhya Pradesh High Court
Kaluram Sonar vs The Municipal Council Damoh on 20 August, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 RP-671-2020
The High Court Of Madhya Pradesh
RP-671-2020
(KALURAM SONAR Vs THE MUNICIPAL COUNCIL DAMOH AND OTHERS)
1
Jabalpur, Dated : 20-08-2020
Heard through Video Conferencing.
Shri R. S. Thakur, learned counsel for the petitioner.
This review petition has been preferred against the order dated
1.5.2020 passed in M.P. No.850/2018.
It is submitted that other bunch of eight review petitions are pending, therefore, this review petition may be linked along with the bunch of review petitions.
Let this review petition be linked along with R.P. Nos.640/2020, 641/2020, 697/2020, 658/2020, 671/2020, 675/2020, 674/2020 and 672/2020 and listed in the next week.
Registry is directed to place the record of M.P. No.850/2018 along with review petition.
(VISHAL DHAGAT)
JUDGE
ahd
Signature
SAN Not
Verified
Digitally signed by
MOHD AHMAD
Date: 2020.08.21
14:17:54 IST