Supreme Court - Daily Orders
Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 15 October, 2024
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.31 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 18570/2017
(Arising out of impugned final judgment and order dated 09-03-2017
in WPC No. 477/2014 passed by the High Court Of Delhi At New Delhi)
CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS. Petitioner(s)
VERSUS
GOVT. OF NCT OF DELHI & ORS. Respondent(s)
WITH
SLP(C) No. 18576-18577/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.49864/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.49859/2017-PERMISSION TO
FILE SLP and IA No.49869/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 19267-19270/2017 (XIV)
(FOR ADMISSION and I.R. and IA No.47637/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.47634/2017-PERMISSION TO
FILE SLP and IA No.47635/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
SLP(C) No. 3816-3821/2018 (XIV)
Date : 15-10-2024 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Parties Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Mr. N. Rajaraman, AOR
Mr. Sumit R. Sharma, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Vikram Singh, AOR
Mr. S K Bagaria, Sr. Adv.
Mr. Vibhav Srivastava, Adv.
Mrs. Arundhati Katju, Adv.
Signature Not Verified
Ms. Aashi Arora, Adv.
Digitally signed by
Neetu Sachdeva
Date: 2024.10.15
Mr. Sharad Kumar Puri, Adv.
17:41:16 IST
Reason: Ms. Shristi Borthakur, Adv.
Mr. Sachin Dubey, Adv.
Ms. Spriha Pachauri, Adv.
Mrs. Priya Puri, AOR
contd..
- 2 -
Mrs. Pinki Aggarwal, Adv.
Mr. Md. Rashid Saeed, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Shreekant Neelappa Terdal, AOR
Mr. Jayant Tripathi, Adv.
Mr. Jyanth Thripathi, Adv.
Mr. Biju P Raman, AOR
Mr. C. K. Sasi, AOR
Ms. Meena K Poulose, Adv.
Mr. Upender Thakur, Adv.
Mr. Manish Vashishtha, AOR
Mr. Abhishek Kaushik, Adv.
Ms. Vishakha Thakur, Adv.
Ms. Sunayna Agarwal, Adv.
Mr. Yasheshvi Vashishtha, Adv.
Mr. Ravindra Sadanand Chingale, AOR
Mr. K. M. Nataraj, ASG
Ms. Swarupama Chaturvedi, Sr. Adv.
Mr. Devashish Bharukha, Adv.
Mr. Rekha Pandey, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Yuvraj Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List in the first week of December, 2024.
(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)