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Supreme Court - Daily Orders

Cable Operators Welfare Federation ... vs Govt. Of Nct Of Delhi on 15 October, 2024

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.31                         COURT NO.9                 SECTION XIV
                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   18570/2017

     (Arising out of impugned final judgment and order dated 09-03-2017
     in WPC No. 477/2014 passed by the High Court Of Delhi At New Delhi)

     CABLE OPERATORS WELFARE FEDERATION (INDIA) & ORS.              Petitioner(s)

                                                VERSUS
     GOVT. OF NCT OF DELHI & ORS.                                   Respondent(s)

     WITH
     SLP(C) No. 18576-18577/2017 (XIV)
     (FOR ADMISSION and I.R. and IA No.49864/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.49859/2017-PERMISSION TO
     FILE SLP and IA No.49869/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS)

      SLP(C) No. 19267-19270/2017 (XIV)
     (FOR ADMISSION and I.R. and IA No.47637/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.47634/2017-PERMISSION TO
     FILE SLP and IA No.47635/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS)

         SLP(C) No. 3816-3821/2018 (XIV)

     Date : 15-10-2024 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH

     For Parties                   Mr. Fuzail Ahmad Ayyubi, AOR
                                  Mr. Ibad Mushtaq, Adv.
                                  Ms. Akanksha Rai, Adv.

                                  Mr. N. Rajaraman, AOR
                                  Mr. Sumit R. Sharma, AOR
                                  Mr. Raj Bahadur Yadav, AOR

                                   Mr. Vikram Singh, AOR

                                  Mr. S K Bagaria, Sr. Adv.
                                  Mr. Vibhav Srivastava, Adv.
                                  Mrs. Arundhati Katju, Adv.
Signature Not Verified
                                  Ms. Aashi Arora, Adv.
Digitally signed by
Neetu Sachdeva
Date: 2024.10.15
                                  Mr. Sharad Kumar Puri, Adv.
17:41:16 IST
Reason:                           Ms. Shristi Borthakur, Adv.
                                  Mr. Sachin Dubey, Adv.
                                  Ms. Spriha Pachauri, Adv.
                                  Mrs. Priya Puri, AOR
                                                                        contd..
                              - 2 -
                   Mrs. Pinki Aggarwal, Adv.

                   Mr. Md. Rashid Saeed, AOR
                   Mr. Raj Bahadur Yadav, AOR
                   Mr. Shreekant Neelappa Terdal, AOR

                   Mr. Jayant Tripathi, Adv.
                   Mr. Jyanth Thripathi, Adv.
                   Mr. Biju P Raman, AOR

                   Mr. C. K. Sasi, AOR
                   Ms. Meena K Poulose, Adv.

                   Mr. Upender Thakur, Adv.
                   Mr. Manish Vashishtha, AOR
                   Mr. Abhishek Kaushik, Adv.
                   Ms. Vishakha Thakur, Adv.
                   Ms. Sunayna Agarwal, Adv.
                   Mr. Yasheshvi Vashishtha, Adv.

                   Mr. Ravindra Sadanand Chingale, AOR

                   Mr. K. M. Nataraj, ASG
                   Ms. Swarupama Chaturvedi, Sr. Adv.
                   Mr. Devashish Bharukha, Adv.
                   Mr. Rekha Pandey, Adv.
                   Mr. Arkaj Kumar, Adv.
                   Mr. Yuvraj Sharma, Adv.

         UPON hearing the counsel the Court made the following
                            O R D E R

List in the first week of December, 2024.

(NEETU SACHDEVA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)