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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Sikkim - Subsection

Section 38(1)(d) in The Sikkim Police Act, 2008

(d)place before the State Legislature at the beginning of each financial year, a Progress Report on the implementation of the Strategic Plan as well as the Annual Plan for the preceding year.