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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(4) in The Orissa Bhoodan and Gramdan Rules, 1972

(4)The Tahsildar after considering all the objections filed under Sub-rule (1) and after making an order accepting the declaration shall furnish a copy of the same to the Samiti within a week from the date of the order of acceptance for its confirmation.