Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(iii) in THE COASTAL AQUACULTURE AUTHORITY (AMENDMENT) ACT, 2023 (iii)in sub-sections (4), (5) and (6), for the word “farm”, wherever it occurs, the words “coastal aquaculture unit” shall be substituted;
