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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(2)(i) in The Bengal Agricultural Debtors Act, 1936

(i)the manner of giving notice under sub-section (2) of section 12, sub-section (1) of section 13, [section 13A, sub-section (2) of section 19A] [Inserted by Bengal Act 8 of 1940.] and sub-section (2) of section 25;