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Patna High Court - Orders

Renu Devi & Ors. vs Prabhunath Singh & Anr. on 3 August, 2015

Author: Shivaji Pandey

Bench: Shivaji Pandey

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Miscellaneous Appeal No.755 of 2014
                     ======================================================
                     Renu Devi & Ors.
                                                                         .... .... Appellant/s
                                                      Versus
                     Prabhunath Singh & Anr.
                                                                        .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Appellant/s    :    Mr. Smt. Anuradha Singh
                     For the Respondent/s     : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                     ORAL ORDER

4       03-08-2015

No one appears on behalf of appellants.

Three weeks', time is granted to remove the defects as pointed out by the Office, failing which the Memo of appeal shall stand rejected without further reference to a Bench.

(Shivaji Pandey, J) Jay/-

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