Section 30 in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003
30. Objectives of the Children Home.
- The objectives of the Children Home shall be,-(a)to receive a child in need of care and protection;(b)to facilitate the child to receive educational and vocational training, behaviour modifications programmes for personal growth and developments;(c)to ensure that the child develops positive attitude towards family and creates a linkage with the family.
