Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 21 in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

21. Cooling water system.

- In every ship in which cooling water services are essential for the running of the propelling machinery, at least two means of operating such water services shall be provided.