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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of West Bengal - Subsection

Section 59(2)(b) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(b)the conditions of appointment and service and the scales of pay of the Chief Executive Officer and the Chief Accounts Officer of the Corporation referred to in section 12;