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[Cites 0, Cited by 0] [Section 2(29A)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(29A)(ii) in The Railways Act, 1989

(ii)tribals and other traditional forest dwellers, who have lost any traditional rights recognised under the Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 (2 of 2007);