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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of Uttar Pradesh - Subsection

Section 304(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)Two copies of the challan shall accompany the remittance and the third shall be retained in the book. The receipted copy of the challan, when received back from the tahsil shall be pasted to the counterfoil retained in the challan book;