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[Cites 0, Cited by 0] [Section 138(14)] [Section 138] [Entire Act]

Union of India - Subsection

Section 138(14)(o) in The Central Goods and Services Tax Rules, 2017

(o)[ where empty cylinders for packing of liquefied petroleum gas are being moved for reasons other than supply.] [Inserted by Notification No. G.S.R. 549(E), dated 13.6.2018 (w.e.f. 19.6.2017).]