Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2)(a) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(a)identify infra structure projects for [private participation] [Word 'privatisation' substituted by Punjab Act No. 22 of 2003.];