Custom, Excise & Service Tax Tribunal
Maa Krupa Forwarders Pvt. Ltd vs Commissioner Of Customs (G), Mumbai on 26 April, 2010
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL WEST ZONAL BENCH AT MUMBAI COURT No. I APPLICATION No. C/MA(Ors)/86/09 APPEAL No. C/445/08 (Arising out of Order-in-Original No. 67/2008 dated 29.2.2008 passed by Commissioner of Customs (General), Mumbai) For approval and signature: Hon'ble Mr. P.G. Chacko, Member (Judicial) Hon'ble Mr. S.K. Gaule, Member (Technical) ======================================================
1. Whether Press Reporters may be allowed to see : No the Order for publication as per Rule 27 of the CESTAT (Procedure) Rules, 1982?
2. Whether it should be released under Rule 27 of the : No CESTAT (Procedure) Rules, 1982 for publication in any authoritative report or not?
3. Whether Their Lordships wish to see the fair copy : Seen of the Order?
4. Whether Order is to be circulated to the Departmental : Yes authorities?
====================================================== Maa Krupa Forwarders Pvt. Ltd. Appellant Vs. Commissioner of Customs (G), Mumbai Respondent Appearance:
None for appellant Dr. T. Tiju, Authorised Representative (SDR), for respondent CORAM:
Hon'ble Mr. P.G. Chacko, Member (Judicial) Hon'ble Mr. S.K. Gaule, Member (Technical) Date of Hearing: 26.4.2010 Date of Decision: 26.4.2010 ORDER NO................................. Per: P.G. Chacko, M(J) This application was filed by the appellant for issuing necessary orders for implementation of the Tribunal's order dated 14.8.2008. By the said order, this Tribunal had set aside the Commissioner's order of suspension of the CHA licence with liberty to him to institute enquiry against the CHA in accordance with law. The learned SDR submits that the licence has since been restored to the appellant by the Commissioner after necessary proceedings pursuant to the Tribunal's order and, in view of this submission of the learned SDR, we dismiss the appeal and the miscellaneous application as infructuous. (Pronounced in Court) (S.K. Gaule) Member (Technical) (P.G. Chacko) Member (Judicial) tvu ??
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