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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(iii) in Andhra Pradesh General Nurse Training Institutions (Admission into General Nurse Training and Grant of Permission to Private Schools of Nursing) Rules, 1997

(iii)After recognition, there shall be conducted two inspections for each year to verify whether the institute is following Indian Nursing Council regulations and norms prescribed by Government/Director of Medical Education, A.P., Hyderabad.]