Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(d) in The Delhi and Ajmer Merwara Land Development Act, 1948

(d)"reclamation" includes cultivation, afforestation and any other improvement of land; and