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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(2)(f) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(f)the manner of review of compliance of the provisions of this Act by the independent agency under sub-section (6) of Section 9; and