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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Jharkhand - Subsection

Section 89(6) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(6)The Judicial Academy in States may develop training module and training manual for the training of Principal Magistrates including on child psychology, use of child friendly procedures and ensuring child friendly environment, care, protection and rehabilitation of children and organise such training programmes at the State level.