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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(2)Out of the total number of seats available for new admission in any year the State Government may, by notification, direct that some of the seats are to be reserved for the nominees of the Government of India, some for the nominees of the State Government and some for the nominees of donors.