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[Cites 0, Cited by 0] [Section 12CB(1)] [Section 12CB] [Entire Act]

Union of India - Subsection

Section 12CB(1)(i) in Income Tax Rules, 1962

(i)unit holder by 30th day of June of the financial year following the previous year during which the income is paid or credited in Form No.64C, duly verified by the person paying or crediting the income on behalf of the investment fund in the manner indicated therein; and