Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(iv) in The Wakf Act, 1995

(iv)mutawallis of the auqaf having an annual income of rupees one lakh and above.