Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 50 in Punjab Urban Planning and Development Authority Building Rules, 2013

50. Registration of Plumbers.

- A plumber who is holding any of the qualifications specified in the Schedule and desirous of registration with the Authorized Officer shall make an application in Form 'H' along with such fee as is determined by the Chief Administrator as a registration fee for a period of five years.