Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 2 in Gangtok Rent Control Eviction Act, 1956 2. No tenant shall be liable to pay rent for accommodation within the Bazar area as specified in schedule 1 in excess of the standard rent fixed for such accommodation.
