Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Karnataka - Subsection

Section 15(5)(xi) in Adichunchanagiri University Act, 2012

(xi)to resolve a conflict (excluding conflicts at a meeting of the Board of Governors) in the manner provided for in this Act.