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[Cites 0, Cited by 0] [Section 3(11)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(11)(C) in The Information Technology (Recognition of Foreign Certifying Authorities not Operating under any Regulatory Authority) Regulations, 2013

(C)Validity of recognition. - (1) A recognition granted under sub-regulation (8) of regulation 3(A) shall be valid for a period of five years from the date of its issue.