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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(1)(a) in The Himachal Pradesh Requisition of Immovable Property Act, 1987

(a)in case of any notice or order of a general nature affecting a class of persons, be published in the Official Gazette;