Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5A(3)] [Section 5A] [Entire Act]

State of Kerala - Subsection

Section 5A(3)(d) in The Kerala Shops and Commercial Establishments Act, 1960

(d)the category of the establishment, that is to say whether it is a shop or a commercial establishment;