Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(11) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(11)The marks obtained by the candidate for each question as recorded on the front page of the answer book shall be carefully recorded on the mark-list against the seat number/code number of the candidate under the signature of the Examiner. He/She shall be responsible for the entries made by him/her.