Delhi High Court - Orders
Nirman Mazdoor Shakti Sangathan ... vs The State Of Nct Of Delhi & Ors on 13 January, 2021
Bench: Vipin Sanghi, Rajnish Bhatnagar
$~S-2.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9705/2020 and CM APPL. 31035/2020
NIRMAN MAZDOOR SHAKTI
SANGATHAN THROUGH ITS
GENERAL SECRETARY MR. S.A. AZAD ..... Petitioner
Through:
versus
THE STATE OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Sanjoy Ghose and Ms. Urvi
Mohan, Advocate for GNCTD/
BOCW Board.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 13.01.2021 The Hon'ble Division Bench could not assemble today as HMJ Rajnish Bhatnagar is on leave.
List on 22.01.2021.
BY ORDER COURT MASTER JANUARY 13, 2021 kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:20.01.2021 08:30