Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Karnataka - Section

Section 2B in Karnataka Co-Operative Societies Act, 1959

2B. [ [Omited by Act 24 of 2001 w.e.f. 5.9.2001.]

***]