Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] State of Bihar - Subsection Section 29(2)(h) in Bihar Value Added Tax Rules, 2005 (h)Profit earned by the contractor to the extent it is relatable to the supply of labour and services, and