Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act] NCT Delhi - Subsection Section 97(2)(e) in Delhi Motor Vehicles Rules, 1993 (e)Amber revolving or flashing light will be sued on vehicles plying on national and international airports in the national Capital Territory of Delhi