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[Cites 0, Cited by 0] [Section 370(2)] [Section 370] [Entire Act]

Union of India - Subsection

Section 370(2)(iv) in The Companies Act, 1956

(iv)[ by a private company, unless it is a subsidiary of a public company; [or] [ Substituted by Act 31 of 1965, Section 46, for sub-Clause (iii) (w.e.f. 1.4.1967).]