Section 7 in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000
7. Possession, supply or sale of liquefied petroleum gas equipments. -
(1)No person shall -(a)supply or sell filled or empty cylinder, gas cylinder valve and pressure regulator to any person other than a Government Oil Company or a parallel marketeer;(b)unless authorised by a Government Oil company or a parallel marketeer, supply or sell filled or empty cylinder, gas cylinder valve and pressure regulator to any person other than a consumer;(c)possess filled or empty cylinder, gas cylinder valve or pressure regulator, unless he is a distributor or a consumer.(2)Every manufacturer of cylinder, gas cylinder valve and pressure regulator shall destroy by crushing those cylinders, cylinder valves and pressure regulators which do not conform to the Indian Standards.
