Deepak Kumar Vats vs . Rajesh Kumar on 2 March, 2022

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Himachal Pradesh High Court

Deepak Kumar Vats vs . Rajesh Kumar on 2 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Deepak Kumar Vats Vs. Rajesh Kumar Cr. MP(M) No.455 of 2022 02.03.2022 Present: Mr. Dheeraj K. Vashisht, Advocate, for the applicant/appellant.

Issue notice to the nonapplicant/ respondent returnable for 27.04.2022, on steps being taken within one week.

(Ajay Mohan Goel) Judge March 02, 2022 (Rishi) ::: Downloaded on - 02/03/2022 20:13:00 :::CIS