Telecom Regulatory Authority Of India - Subsection
Section 2(t) in The Telecom Unsolicited Commercial Communications Regulations, 2007
(t)all other words and expressions used in these regulations but not defined, and defined in the Indian Telegraph Act, 1885 (13 of 1885) and the Telecom Regulatory Authority of India Act, 1997 (24 of 1997) and the rules and other regulations made thereunder, shall have the meanings respectively assigned to them in those Acts or the rules or such other regulations, as the case may be.
