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[Cites 0, Cited by 0] [Section 287] [Entire Act]

State of West Bengal - Subsection

Section 287(4) in The West Bengal Motor Vehicles Rules, 1989

(4)When the weight or axle weight of a motor vehicle is determined by separate and independent determination of the weight transmitted by any wheel or wheels of the vehicle, the axle weight and the laden weight of the vehicle shall be deemed to be the sum of the weights transmitted by the wheels of any axle or by all the wheels of the vehicle as the case may be.