Section 4(5)(c) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

(c)such minimum equipment to be provided as may be specified by the supervising authority in this behalf;

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