Section 18(1) in The Fertilizer (Control) Order, 1985
(1)Every holder of a certificate of manufacture for preparation of a mixture of fertilizers' [* * *] [Omitted b S.O. 354(E), dated 3rd June, 1993.] desiring to renew the certificate, shall, before the date of expiry of the said certificate of manufacture make an application to the registering authority in Form D in duplicate, together with the fee prescribed for this purpose under Clause 36.
