Supreme Court - Daily Orders
Naveen Kumar Sharma vs Union Of India . on 10 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.50 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 7567/2015
(Arising out of impugned final judgment and order dated 23/09/2014
in WPC No. 6435/2014 passed by the High Court Of Delhi At New
Delhi)
NAVEEN KUMAR SHARMA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
I.A. 1/2015 (With c/delay in filing SLP and office report)
Date : 10/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Petitioner-in-person.
For Respondent(s)
UPON hearing the petitioner the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.07.13 16:58:09 IST Reason: