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Supreme Court - Daily Orders

Naveen Kumar Sharma vs Union Of India . on 10 July, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.50                               COURT NO.13               SECTION XIV

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......
                                                 CC No. 7567/2015

     (Arising out of impugned final judgment and order dated 23/09/2014
     in WPC No. 6435/2014 passed by the High Court Of Delhi At New
     Delhi)

     NAVEEN KUMAR SHARMA                                                Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)

     I.A. 1/2015 (With c/delay in filing SLP and office report)

     Date : 10/07/2015 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)
                                         Petitioner-in-person.

     For Respondent(s)


                             UPON hearing the petitioner the Court made the following
                                                O R D E R

Delay condoned.

The special leave petition is dismissed.

(Nidhi Ahuja) (Suman Jain) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.07.13 16:58:09 IST Reason: