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[Cites 0, Cited by 5] [Section 280(2)] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(2)(c) in Cantonments Act, 1924

(c)the appointment, control, supervision, suspension, removal, dismissal and punishment of servants of [Boards] [Subs.by Act 24 of 1936, s.69, for "Cantonment Authority"];
(cc)[ the constitution of a [Military Lands and Cantonment Service] [Inserted by Act 24 of 1936, s.66 ] and the appointment, control, supervision, conditions of service, pay and allowances, suspension, removal, dismissal and punishment of the member thereof;]